Mohan Lal vs State Of U.P. And Others
2014 Latest Caselaw 8237 ALL

Citation : 2014 Latest Caselaw 8237 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Mohan Lal vs State Of U.P. And Others on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 41334 of 2009
 

 
Petitioner :- Mohan Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- L.M. Singh
 
Counsel for Respondent :- C.S.C.,V.K.Mishra,Vivek Verma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

List in the next cause list along with the record of Writ Petition No. 53451 of 2011.

Order Date :- 11.11.2014

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