Ravinder Singh vs State Of U.P. Thru. Chief ...
2014 Latest Caselaw 8215 ALL

Citation : 2014 Latest Caselaw 8215 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Ravinder Singh vs State Of U.P. Thru. Chief ... on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 20400 of 2010
 

 
Petitioner :- Ravinder Singh
 
Respondent :- State Of U.P. Thru. Chief Secretary Urban Devp. & Ors.
 
Counsel for Petitioner :- Pramod Jain
 
Counsel for Respondent :- C.S.C.,Ramendra P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed today, the same may be placed on record. The case is passed over. List in the next cause list. Office may ensure the availability of the connected files on the nest date.

Order Date :- 11.11.2014

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