Surajmukhi vs State Of U.P. And 4 Others
2014 Latest Caselaw 8180 ALL

Citation : 2014 Latest Caselaw 8180 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Surajmukhi vs State Of U.P. And 4 Others on 10 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 489 of 2014
 

 
Petitioner :- Surajmukhi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- V.P. Gupta
 
Counsel for Respondent :- Govt. Advocate,Mayank Yadav,Vivek K. Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Short affidavit filed today by State is taken on record.

Learned counsel for petitioner appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. None appeared for respondent nos. 4 and 5.

Personal attendance of respondent nos. 2 and 3 is dispensed with.

List in the next cause list for hearing on maintainability of petition.

Order Date :- 10.11.2014

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