Harindra Bahadur Singh vs State Of U.P. And Others
2014 Latest Caselaw 8173 ALL

Citation : 2014 Latest Caselaw 8173 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Harindra Bahadur Singh vs State Of U.P. And Others on 10 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 14765 of 2011
 

 
Petitioner :- Harindra Bahadur Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Deepak K. Jaiswal,S.K. Singh 'Paliwal'
 
Counsel for Respondent :- C. S. C.,Dr. Arvind Tripathi,Sanjeev K. Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

A supplementary counter affidavit has been filed today, which is taken on record.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file response to the said supplementary counter affidavit.

List thereafter.

Order Date :- 10.11.2014

SKM

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