M/S Shipra Builders Pvt. Ltd. And ... vs Kanpur Devp. Authority And ...
2014 Latest Caselaw 8172 ALL

Citation : 2014 Latest Caselaw 8172 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

M/S Shipra Builders Pvt. Ltd. And ... vs Kanpur Devp. Authority And ... on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 991 of 2014
 

 
Appellant :- M/S Shipra Builders Pvt. Ltd. And Another
 
Respondent :- Kanpur Devp. Authority And Antoher
 
Counsel for Appellant :- Niraj Tiwari,S.K.Tyagi
 
Counsel for Respondent :- Ramesh Upadhyaya
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

A request for adjournment has been made on behalf of Sri Ramesh Upadhyaya, learned counsel appearing for the respondents.

Learned counsel for the appellant states that the matter is very urgent.

List this case in the next cause list.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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