Pyarey Lal vs State Of U.P.
2014 Latest Caselaw 8166 ALL

Citation : 2014 Latest Caselaw 8166 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Pyarey Lal vs State Of U.P. on 10 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34295 of 2014
 

 
Applicant :- Pyarey Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Irfan,R.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant is present.

List in the week commencing 24th November, 2014.

Order Date :- 10.11.2014

Ajay

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