Yogendra And Another vs Director, Animal Husbandry And ...
2014 Latest Caselaw 8150 ALL

Citation : 2014 Latest Caselaw 8150 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Yogendra And Another vs Director, Animal Husbandry And ... on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 2131 of 2012
 

 
Appellant :- Yogendra And Another
 
Respondent :- Director, Animal Husbandry And Others
 
Counsel for Appellant :- A.K. Dubey,P.N. Saksena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

The stay order is confirmed.

By consent of the learned counsel for the parties, list this case for final disposal in the week commencing 19.1.2015.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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