Pushpa Devi vs I.C.I.C.I. General Insurance Co. ...
2014 Latest Caselaw 8118 ALL

Citation : 2014 Latest Caselaw 8118 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Pushpa Devi vs I.C.I.C.I. General Insurance Co. ... on 7 November, 2014

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3008 of 2014
 

 
Appellant :- Pushpa Devi
 
Respondent :- I.C.I.C.I. General Insurance Co. Ltd. And Anr.
 
Counsel for Appellant :- Arun Kr. Soni,R.C. Maurya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Admit.

Issue notice.

Order Date :- 7.11.2014

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