Sanjeet Kumar Bind vs Prescribed Authority/Chief ...
2014 Latest Caselaw 8069 ALL

Citation : 2014 Latest Caselaw 8069 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Sanjeet Kumar Bind vs Prescribed Authority/Chief ... on 5 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 65247 of 2013
 
Petitioner :- Sanjeet Kumar Bind
 
Respondent :- Prescribed Authority/Chief Judicial Magistrate & 4 Others
 
Counsel for Petitioner :- Umesh Vats
 
Counsel for Respondent :- Rais Ahmad,Ram Milan Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Heard learned counsel for the petitioner and learned Standing Counsel for the respondents.

Judgment reserved.

Order Date :- 5.11.2014

VKG

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