Daya Sagar Das And Others vs State Of U.P. And Others
2014 Latest Caselaw 2026 ALL

Citation : 2014 Latest Caselaw 2026 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Daya Sagar Das And Others vs State Of U.P. And Others on 23 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 16944 of 1994
 

 
Petitioner :- Daya Sagar Das And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.C. Dwivedi,Krishna Nand Yadav,Satish Mandhayan
 
Counsel for Respondent :- S.C.,B.P.Singh
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri P.K.Singh as counsel for the petitioners.

Order Date :- 23.5.2014

SKM

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