Citation : 2014 Latest Caselaw 1931 ALL
Judgement Date : 21 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 28180 of 2014 Petitioner :- C/M Kasturba Inter College And Another Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Aklank Jain Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up day after tomorrow, i.e., on 23.52014 as fresh.
Order Date :- 21.5.2014
SKM
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