Mool Chand And 32 Others vs State Of U.P. And 8 Ors.
2014 Latest Caselaw 1770 ALL

Citation : 2014 Latest Caselaw 1770 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Mool Chand And 32 Others vs State Of U.P. And 8 Ors. on 15 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27062 of 2014
 

 
Petitioner :- Mool Chand And 32 Others
 
Respondent :- State Of U.P. And 8 Ors.
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 26th May, 2014 to enable the learned Standing Counsel to obtain instructions in this matter.

Order Date :- 15.5.2014

Priyanka

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