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M/S Simbhaoli Sugars Ltd.Through ... vs Union Of India,Ministry Of ...
2014 Latest Caselaw 1652 ALL

Citation : 2014 Latest Caselaw 1652 ALL
Judgement Date : 12 May, 2014

Allahabad High Court
M/S Simbhaoli Sugars Ltd.Through ... vs Union Of India,Ministry Of ... on 12 May, 2014
Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 2156 of 2013
 

 
Petitioner :- M/S Simbhaoli Sugars Ltd.Through Its Authorized Signatory
 
Respondent :- Union Of India,Ministry Of Finance,Deptt.Of Revenue & Ors.
 
Counsel for Petitioner :- Dhruv Mathur
 
Counsel for Respondent :- A.S.G.,Dipak Seth
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

On the request of learned counsel for the respondents, let this matter be listed in the 2nd week of July, 2014.

Interim stay shall remain in operation till the next date of listing.

Order Date :- 12.5.2014

M.A.A.

(D.K. Upadhyaya, J.)     (S.K. Singh, J.) 

 

 

 
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