Shiv Murat vs The D.D.C. And 2 Ors.
2014 Latest Caselaw 1628 ALL

Citation : 2014 Latest Caselaw 1628 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Shiv Murat vs The D.D.C. And 2 Ors. on 9 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25666 of 2014
 

 
Petitioner :- Shiv Murat
 
Respondent :- The D.D.C. And 2 Ors.
 
Counsel for Petitioner :- G.K. Gupta,B.K. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 12th May, 2014.

Order Date :- 9.5.2014

Priyanka

Download the LatestLaws.com Mobile App