Shambhoo Yadav vs D.D.C. And Others
2014 Latest Caselaw 1595 ALL

Citation : 2014 Latest Caselaw 1595 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Shambhoo Yadav vs D.D.C. And Others on 8 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 58618 of 2005
 

 
Petitioner :- Shambhoo Yadav
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Prabhakar Vardhan,Prem Chand Srivastava
 
Counsel for Respondent :- C.S.C.,Mohd. Shoeb Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Withdrawal Application No. 13118 of 2014

Shri P.C. Srivastava, learned counsel for the petitioner in support of the averments made in the affidavit filed along with the withdrawal application, states that the petitioner does not want to press the writ petition.

The writ petition is dismissed as not pressed.

Interim order, if any, stands discharged.

Order Date :- 8.5.2014

Priyanka

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