Rakesh Kumar Singh & 6 Others (Inre ... vs State Of U.P.,Thru. Prin. ...
2014 Latest Caselaw 1591 ALL

Citation : 2014 Latest Caselaw 1591 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Rakesh Kumar Singh & 6 Others (Inre ... vs State Of U.P.,Thru. Prin. ... on 8 May, 2014

Bench: Sheo Kumar Singh, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL No. - 221 of 2014
 

 
Appellant :- Rakesh Kumar Singh & 6 Others (Inre 6913 S/S 2013)
 
Respondent :- State Of U.P.,Thru. Prin. Secy.,Secondary Education & 2 Ors.
 
Counsel for Appellant :- S.P. Srivastava,R.C. Tewari
 
Counsel for Respondent :- C.S.C.,M.M. Asthana,Satyanshu Ojha
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Mahesh Chandra Tripathi,J.

As requested, put up this appeal in the additional cause list of 12th May, 2014.

Order Date :- 8.5.2014

M.A.A.

(M.C. Tripathi, J.) ( S.K. Singh, J.)

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