Sachin Kumar vs Nideshak Saksharta, Bakalpik ...
2014 Latest Caselaw 1551 ALL

Citation : 2014 Latest Caselaw 1551 ALL
Judgement Date : 6 May, 2014

Allahabad High Court

Sachin Kumar vs Nideshak Saksharta, Bakalpik ... on 6 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25702 of 2014
 

 
Petitioner :- Sachin Kumar
 
Respondent :- Nideshak Saksharta, Bakalpik Shikha And 5 Others
 
Counsel for Petitioner :- Sushil Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh,Rajesh Yadav
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 8.5.2014 as fresh.

Order Date :- 6.5.2014

SKM

Download the LatestLaws.com Mobile App