Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Gordhan vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 1515 ALL

Citation : 2014 Latest Caselaw 1515 ALL
Judgement Date : 5 May, 2014

Allahabad High Court
Gordhan vs Dy. Director Of Consolidation And ... on 5 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 66325 of 2013
 

 
Petitioner :- Gordhan
 
Respondent :- Dy. Director Of Consolidation And 6 Others
 
Counsel for Petitioner :- Smt. Rekha Pundir,Ramesh Pundir
 
Counsel for Respondent :- C.S.C.,A.K. Rai,Rajesh Yadav,V.K.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Time Extension Application No. 160473 of 2014

The application is allowed.

Learned counsel for the petitioner is granted a weeks time to take steps in pursuance of the order dated 4.12.2013. 

Order Date :- 5.5.2014

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter