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State Of U.P. vs Vidya Sagar And Another
2014 Latest Caselaw 349 ALL

Citation : 2014 Latest Caselaw 349 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

State Of U.P. vs Vidya Sagar And Another on 28 March, 2014

Bench: Ravindra Singh, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1223 of 1994
 

 
Appellant :- State Of U.P.
 
Respondent :- Vidya Sagar And Another
 
Counsel for Appellant :- A.G.A.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P.

It is reported by District Judge, Sajahanpur that reconstruction of the lower court's record is not possible.

Judgement reserved.

Order Date :- 28.3.2014

Monika

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State Of U.P. vs Vidya Sagar And Another
2014 Latest Caselaw 349 ALL

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State Of U.P. vs Vidya Sagar And Another2014 Latest Caselaw 349 ALL

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State Of U.P. vs Vidya Sagar And Another
2014 Latest Caselaw 349 ALL