Jagratan Singh vs Xiith Addl. Distt. Judge And ...
2014 Latest Caselaw 345 ALL

Citation : 2014 Latest Caselaw 345 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Jagratan Singh vs Xiith Addl. Distt. Judge And ... on 28 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1879 of 1993
 

 
Petitioner :- Jagratan Singh
 
Respondent :- Xiith Addl. Distt. Judge And Another
 
Counsel for Petitioner :- Tarachand Gupta,Madhukar Srivastava,P.C.Mishra,R.D. Shahi,R.P.Yadav
 
Counsel for Respondent :- Vijai Krishna
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Vijai Krishna, learned counsel appearing for private opposite parties, prays for and is granted a week's time for filing reply/counter affidavit.

List thereafter.

Order Date :- 28.3.2014

Vijay

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