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M/S Vinay Kumar Contractor Thru ... vs The State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 217 ALL

Citation : 2014 Latest Caselaw 217 ALL
Judgement Date : 26 March, 2014

Allahabad High Court
M/S Vinay Kumar Contractor Thru ... vs The State Of U.P. Thru Prin. Secy. ... on 26 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1775 of 2014
 

 
Petitioner :- M/S Vinay Kumar Contractor Thru Partner Vinay Kumar Verma
 
Respondent :- The State Of U.P. Thru Prin. Secy. P.W.D. Civil Sectt. & Ors
 
Counsel for Petitioner :- Ramesh Chandra Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned counsel for petitioner is directed to place on record, the copy of the agreement.

List this matter in the next cause list.

Order Date :- 26.3.2014

Vijay

 

 

 
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