Devendra Kumar vs State Of U.P. And 6 Others
2014 Latest Caselaw 161 ALL

Citation : 2014 Latest Caselaw 161 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Devendra Kumar vs State Of U.P. And 6 Others on 25 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17105 of 2014
 

 
Petitioner :- Devendra Kumar
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Pradeep Chandra,Pratik Chandra
 
Counsel for Respondent :- C.S.C.,H.K. Mishra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., 27.3.2014 as fresh.

Order Date :- 25.3.2014

SKM

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