Smt. Vibha Khare And Ors. vs Union Of Inida Thru Secy.Ministry ...
2014 Latest Caselaw 2351 ALL

Citation : 2014 Latest Caselaw 2351 ALL
Judgement Date : 23 June, 2014

Allahabad High Court

Smt. Vibha Khare And Ors. vs Union Of Inida Thru Secy.Ministry ... on 23 June, 2014

Bench: Devendra Kumar Arora, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE BENCH No. - 893 of 2014
 

 
Petitioner :- Smt. Vibha Khare And Ors.
 
Respondent :- Union Of Inida Thru Secy.Ministry Of Information And Ors.
 
Counsel for Petitioner :- Abdul Moin,Abhinav N Trivedi
 
Counsel for Respondent :- A.S.G.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Supplementary affidavit filed today, in Court, be placed on record.

Learned counsel for petitioners prays for and is granted three days' time to bring on record the order passed by the Co-ordinate Bench of Central Administrative Tribunals, in the similar matters.

List this matter on 27.06.2014.

Order Date :- 23.6.2014

Vijay

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