Vijay Kumar Upadhyay vs State Of U.P.
2014 Latest Caselaw 2315 ALL

Citation : 2014 Latest Caselaw 2315 ALL
Judgement Date : 16 June, 2014

Allahabad High Court

Vijay Kumar Upadhyay vs State Of U.P. on 16 June, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- BAIL No. - 2979 of 2014
 

 
Applicant :- Vijay Kumar Upadhyay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Kumar Upadhyay,Pratibha Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for the applicant, put up on 18.6.2014 as fresh for hearing.

Order Date :- 16.6.2014

R.U.

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