Saurabh Mishra vs State Of U.P. And Another
2014 Latest Caselaw 2295 ALL

Citation : 2014 Latest Caselaw 2295 ALL
Judgement Date : 13 June, 2014

Allahabad High Court

Saurabh Mishra vs State Of U.P. And Another on 13 June, 2014

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- APPLICATION U/S 482 No. - 21372 of 2014
 

 
Applicant :- Saurabh Mishra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ruchir Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Om Prakash-VII,J.

Criminal Misc. (Correction) Application No.....of 2014

Pursuant to the order dated 11.6.2014, learned counsel for the applicant has filed the present correction application.

Heard the learned counsel for the applicant.

In the body as well as in the prayer clause of the application u/s 482 Cr.P.C., 'Crime No.388 of 2014' shall be read as 'Crime No. 338 of 2014'.

The correction application stands disposed of accordingly.

List the present case before the appropriate Bench on 2.7.2014.

Order Date :- 13.6.2014

safi

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