Smt. Vandana Gautam vs Sri Vinit Gautam
2014 Latest Caselaw 3866 ALL

Citation : 2014 Latest Caselaw 3866 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Smt. Vandana Gautam vs Sri Vinit Gautam on 31 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 649 of 2013
 

 
Appellant :- Smt. Vandana Gautam
 
Respondent :- Sri Vinit Gautam
 
Counsel for Appellant :- P.C. Jain,Sanjay Kumar Dwivedi
 
Counsel for Respondent :- Amrish Sinha,Arvind Srivastava,Mukhtar Alam,Nipun Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Put up on 7th August, 2014 in Chambers at 3-30 p.m. On that day, both the parties shall appear in person.

Order Date :- 31.7.2014

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