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Smt. Kavita Singh vs State Of U.P. And Another
2014 Latest Caselaw 3862 ALL

Citation : 2014 Latest Caselaw 3862 ALL
Judgement Date : 31 July, 2014

Allahabad High Court
Smt. Kavita Singh vs State Of U.P. And Another on 31 July, 2014
Bench: Rajesh Dayal Khare



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 43971 of 2012
 

 
Applicant :- Smt. Kavita Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Nasiruzzaman
 
Counsel for Opposite Party :- Govt. Advocate,(In Person),Gyanendra Srivastava,Satyaveer Singh
 

 
Hon'ble Rajesh Dayal Khare,J.

As prayed, list after two weeks.

Interim order, if any, granted earlier shall remain operative till the next date of listing.

Order Date :- 31.7.2014

S.Ali

 

 

 
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