Smt. Farida Bi And 4 Others vs Vinod Kumar Srivastava And 12 ...
2014 Latest Caselaw 3839 ALL

Citation : 2014 Latest Caselaw 3839 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Smt. Farida Bi And 4 Others vs Vinod Kumar Srivastava And 12 ... on 31 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 39095 of 2014
 

 
Petitioner :- Smt. Farida Bi And 4 Others
 
Respondent :- Vinod Kumar Srivastava And 12 Others
 
Counsel for Petitioner :- Mahtab Alam
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next week.

Order Date :- 31.7.2014

SKM

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