Anuradha vs Consolidation Officer And 3 Ors.
2014 Latest Caselaw 3811 ALL

Citation : 2014 Latest Caselaw 3811 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Anuradha vs Consolidation Officer And 3 Ors. on 30 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 38812 of 2014
 

 
Petitioner :- Anuradha
 
Respondent :- Consolidation Officer And 3 Ors.
 
Counsel for Petitioner :- Vibha Srivastava
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up this case as fresh on 6.8.2014 to enable the counsel for the petitioner to file compete order sheet of the proceedings which are pending before the Consolidation Officer, Jaunpur.

Order Date :- 30.7.2014

SKS

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