Harish Chandra And 2 Ors. vs The State Of U.P.
2014 Latest Caselaw 3805 ALL

Citation : 2014 Latest Caselaw 3805 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Harish Chandra And 2 Ors. vs The State Of U.P. on 30 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 280 of 2006
 

 
Appellant :- Harish Chandra And 2 Ors.
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- B.P.Srivastava,B.P.Srivastava,Brij Mohan Sahai,Raj Priya Srivastava,Vikas Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the appellant is not present.

List in the next cause list.

Order Date :- 30.7.2014

RPD

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