Deepak Kumar Verma vs Additional District Judge And 3 ...
2014 Latest Caselaw 3804 ALL

Citation : 2014 Latest Caselaw 3804 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Deepak Kumar Verma vs Additional District Judge And 3 ... on 30 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38764 of 2014
 

 
Petitioner :- Deepak Kumar Verma
 
Respondent :- Additional District Judge And 3 Others
 
Counsel for Petitioner :- S.N.Singh,A.K.Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Friday, i.e., 1.8.2014 as fresh.

Order Date :- 30.7.2014

SKM

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