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M/S Ganesh Rice Mill vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 3795 ALL

Citation : 2014 Latest Caselaw 3795 ALL
Judgement Date : 30 July, 2014

Allahabad High Court
M/S Ganesh Rice Mill vs State Of U.P. And 4 Ors. on 30 July, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1125 of 2014
 

 
Appellant :- M/S Ganesh Rice Mill
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- H.C. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Put up day after tomorrow (1.8.2014) as fresh to enable the appellant to file certified copy of the formal order.

Order Date :- 30.7.2014

OP

 

 

 
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