Dr. Alka Prasad vs University Of Alld. And Anr.
2014 Latest Caselaw 3762 ALL

Citation : 2014 Latest Caselaw 3762 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Dr. Alka Prasad vs University Of Alld. And Anr. on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 25964 of 2013
 

 
Petitioner :- Dr. Alka Prasad
 
Respondent :- University Of Alld. And Anr.
 
Counsel for Petitioner :- Shakti Swroop Nigam,Aashish Srivastava,Vikas Budhwar
 
Counsel for Respondent :- Ram Gopal Tripathi,S.C.,S.Shekhar,V.K.Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Three weeks and no more time is allowed to the university to file counter affidavit.

Order Date :- 28.7.2014

aks

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