Union Of India & Others vs Vishan Chand Sharma
2014 Latest Caselaw 3569 ALL

Citation : 2014 Latest Caselaw 3569 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Union Of India & Others vs Vishan Chand Sharma on 24 July, 2014

Bench: Rajes Kumar, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 49415 of 2012
 

 
Petitioner :- Union Of India & Others
 
Respondent :- Vishan Chand Sharma
 
Counsel for Petitioner :- A.K. Gaur
 
Counsel for Respondent :- R.K. Nigam,Jai Singh Parihar,S.K. Pandey,S.M.Ali
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Maheshwari,J.

List in the next cause list.

Interim order shall continue till then .

Order date ;- 24.7.2014.

aks.

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