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Ram Sunder Dubey And Ors. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 3456 ALL

Citation : 2014 Latest Caselaw 3456 ALL
Judgement Date : 21 July, 2014

Allahabad High Court
Ram Sunder Dubey And Ors. vs The State Of U.P Thru Secy., Home ... on 21 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1756 of 2014
 

 
Applicant :- Ram Sunder Dubey And Ors.
 
Opposite Party :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Applicant :- Dadu Ram Shukla (D.R. Shu,Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Although notice has been served on respondent no.4, none has put in appearance on his behalf.

List on 1.9.2014.

Interim direction to continue till the next date of listing.

It is made clear that in case, counter affidavit is not filed by the next date of listing, the matter would be decided.

Order Date :- 21.7.2014

A.Nigam

 

 

 
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