Ram Krishna And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3451 ALL

Citation : 2014 Latest Caselaw 3451 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Ram Krishna And Ors. vs The State Of U.P And Anr. on 21 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5278 of 2013
 

 
Applicant :- Ram Krishna And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Trishita Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Case called out.

Counter affidavit has not been filed.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, be filed within two weeks thereof.

List on 1.9.2014.

Interim direction to continue till the next date of listing.

Order Date :- 21.7.2014

A.Nigam

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