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Narendra vs State Of U.P.
2014 Latest Caselaw 3450 ALL

Citation : 2014 Latest Caselaw 3450 ALL
Judgement Date : 21 July, 2014

Allahabad High Court
Narendra vs State Of U.P. on 21 July, 2014
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 13382 of 2014
 

 
Applicant :- Narendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mahendra Tripathi,P.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Crl. Misc. Time Extension Application No. 230193 of 2014

Application for extension of time is allowed.

Two weeks' further and no more time is granted to the applicant to appear and surrender before the court below pursuant to the earlier order of this Court dated  23.04.2014.

In case, the applicant does  not appear and surrender within the aforesaid period, then coercive action shall be taken against them.

Order Date :- 21.7.2014

Ajay

 

 

 
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