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Shiv Shanker vs State Of U.P. And Another
2014 Latest Caselaw 3424 ALL

Citation : 2014 Latest Caselaw 3424 ALL
Judgement Date : 21 July, 2014

Allahabad High Court
Shiv Shanker vs State Of U.P. And Another on 21 July, 2014
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 18343 of 2014
 

 
Applicant :- Shiv Shanker
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- H.K. Yadav,Smt. Sushma Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Crl. Misc. Time Extension Application No.230175 of 2014.

Application for extension of time is allowed.

Two weeks' further and no more time is granted to the applicant to appear and surrender before the court below pursuant to the earlier order of this Court dated 22.05.2014 .

In case, the applicant does not appear and surrender within the aforesaid period, then coercive action shall be taken against him.

Order Date :- 21.7.2014

Ajay

 

 

 
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