Brijesh And 3 Ors vs State Of U.P. And Another
2014 Latest Caselaw 3402 ALL

Citation : 2014 Latest Caselaw 3402 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Brijesh And 3 Ors vs State Of U.P. And Another on 21 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 16272 of 2014
 

 
Applicant :- Brijesh And 3 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.K. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Crl. Misc. Correction Application No. of 232004 of 2014

This is an application for correction of the order dated 09.05.2014.

The correction application is allowed. The correction has been incorporated in the original order.

Let fresh copy of this order be applied and issued.

Order Date :- 21.7.2014

Ajay

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