Dayaram And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3376 ALL

Citation : 2014 Latest Caselaw 3376 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Dayaram And Ors. vs The State Of U.P And Anr. on 18 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1513 of 2012
 

 
Applicant :- Dayaram And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Sushil Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Vishnu Kant Dwivedi
 

 
Hon'ble Ajai Lamba,J.

It has been pointed out that order dated 15.5.2012 has not been complied.

Report from the Magistrate is not available on court file.

Let compliance of order dated 15.5.2012 be made.

List on 29.7.2014.

Interim direction to continue till the next date of listing.

Registrar is directed to ensure compliance.

Order Date :- 18.7.2014

A.Nigam

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