Karm Singh And Another vs D.D.C. And 10 Ors.
2014 Latest Caselaw 3351 ALL

Citation : 2014 Latest Caselaw 3351 ALL
Judgement Date : 18 July, 2014

Allahabad High Court

Karm Singh And Another vs D.D.C. And 10 Ors. on 18 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35969 of 2014
 

 
Petitioner :- Karm Singh And Another
 
Respondent :- D.D.C. And 10 Ors.
 
Counsel for Petitioner :- R.A. Mishra
 
Counsel for Respondent :- C.S.C.,Ranjeet K. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Amendment application filed today in Court, is taken on record.

Put up as fresh on 25th July, 2014.

Order Date :- 18.7.2014

Priyanka

Case :- WRIT - B No. - 35969 of 2014

Petitioner :- Karm Singh And Another

Respondent :- D.D.C. And 10 Ors.

Counsel for Petitioner :- R.A. Mishra

Counsel for Respondent :- C.S.C.,Ranjeet K. Yadav

Hon'ble Anjani Kumar Mishra,J.

Amendment application is allowed.

Let necessary incorporation be made within three days.