Smt.Nishi Srivastava vs State Of U.P.Thru. Secy.Home ...
2014 Latest Caselaw 3289 ALL

Citation : 2014 Latest Caselaw 3289 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Smt.Nishi Srivastava vs State Of U.P.Thru. Secy.Home ... on 17 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3274 of 2005
 

 
Petitioner :- Smt.Nishi Srivastava
 
Respondent :- State Of U.P.Thru. Secy.Home Civil Secretariate Lko.
 
Counsel for Petitioner :- Manish Jauhari,Mohit Jauhari
 
Counsel for Respondent :- G.A
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Counsel for the petitioner is not present.

Heard learned A.G.A.

It is too old writ petition. It appears that this petition has become infractuous.

Accordingly it is disposed of.

Order Date :- 17.7.2014

RPD

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