Ravindra Kumar And 2 Ors. vs State Of U.P.
2014 Latest Caselaw 3284 ALL

Citation : 2014 Latest Caselaw 3284 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Ravindra Kumar And 2 Ors. vs State Of U.P. on 17 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Application No. 62530 of 2014
 
IN
 

 
Case :- CRIMINAL APPEAL No. - 1204 of 2005
 

 
Appellant :- Ravindra Kumar And 2 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pawan Nigam,A.K. Upadhyay,Praveen Tripathi,Santosh Kr. Tripathi,Vipin Kumar Mishra
 
Counsel for Respondent :- Govt.Advocate,Ambrish Tripathi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed list in the next cause list.

Order Date :- 17.7.2014

RPD

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