Citation : 2014 Latest Caselaw 3279 ALL
Judgement Date : 17 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 36430 of 2014 Petitioner :- Charan Singh Respondent :- The D.D.C. And 17 Ors. Counsel for Petitioner :- Ayub Khan Counsel for Respondent :- C.S.C.,G.S. Dwivedi,Mahesh Narain Singh,R.S. Singh Hon'ble Anjani Kumar Mishra,J.
Put up as fresh on 28th July, 2014.
Learned counsel for the petitioner may inform the learned counsel for the Gaon Sabha in writing that the Court requires his presence when the case is taken up on the next date.
Order Date :- 17.7.2014
Priyanka
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