Jagannath vs Learned Court Of Judge Small Cause ...
2014 Latest Caselaw 3275 ALL

Citation : 2014 Latest Caselaw 3275 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Jagannath vs Learned Court Of Judge Small Cause ... on 17 July, 2014

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 3646 of 2014
 

 
Petitioner :- Jagannath
 
Respondent :- Learned Court Of Judge Small Cause Sitapur & Others
 
Counsel for Petitioner :- Sandeep Srivastava
 
Counsel for Respondent :- Manish Kumar
 

 
Hon'ble Ram Surat Ram (Maurya),J.

The writ petition was heard on 11.7.2014 and this Court was not inclined to interfere in the matter but on the request of the counsel for the petitioner for further preparation of the case it was passed over. Today, even in the revised list no one appeared to press the writ petition on behalf of the petitioner. The writ petition is dismissed.

Order Date :- 17.7.2014

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