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National Insurance Co. Ltd. vs Smt. Lal Pari And 7 Ors.
2014 Latest Caselaw 3251 ALL

Citation : 2014 Latest Caselaw 3251 ALL
Judgement Date : 16 July, 2014

Allahabad High Court
National Insurance Co. Ltd. vs Smt. Lal Pari And 7 Ors. on 16 July, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 957 of 2014
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Lal Pari And 7 Ors.
 
Counsel for Appellant :- Komal Mehrotra
 
Counsel for Respondent :- Chandra Prakash Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Challan for statutory deposit filed along with an affidavit is taken on record.

Stamp Reporter is directed to give a fresh report and in case if the defect is removed, regular number may be provided.

Put up on Tuesday (22.7.2014) as fresh.

Order Date :- 16.7.2014

OP

 

 

 
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