Sanjay Kumar vs The New India Assurance ...
2014 Latest Caselaw 3222 ALL

Citation : 2014 Latest Caselaw 3222 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Sanjay Kumar vs The New India Assurance ... on 16 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 182 of 2013
 

 
Appellant :- Sanjay Kumar
 
Respondent :- The New India Assurance Comp.Ltd.Hardoi And Ors.
 
Counsel for Appellant :- Anurag Narain
 
Counsel for Respondent :- Amol Kumar,S.S. Saran
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M. Application No. 61831 of 2014)

Delay condoned.

Steps taken on record.

Order Date :- 16.7.2014

Tanveer/-

Download the LatestLaws.com Mobile App