Smt. Fatmi Aijaz vs Civil Judge Court No. 2 (Sr. Div.) & ...
2014 Latest Caselaw 3198 ALL

Citation : 2014 Latest Caselaw 3198 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Smt. Fatmi Aijaz vs Civil Judge Court No. 2 (Sr. Div.) & ... on 15 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1790 of 2014
 

 
Petitioner :- Smt. Fatmi Aijaz
 
Respondent :- Civil Judge Court No. 2 (Sr. Div.) & 4 Others
 
Counsel for Petitioner :- Ram Kaushik
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Shukla
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 17.7.2014 as fresh to enable the learned counsel for the respondents to seek instruction in the matter.

Order Date :- 15.7.2014

SKM

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