Deepak Choudhary And Ors. vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 3158 ALL

Citation : 2014 Latest Caselaw 3158 ALL
Judgement Date : 15 July, 2014

Allahabad High Court

Deepak Choudhary And Ors. vs The State Of U.P Thru Principal ... on 15 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 7600 of 2012
 

 
Petitioner :- Deepak Choudhary And Ors.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Saurabh S. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

This case has wrongly been listed whereas it has already been disposed of vide order dated 2.5.2014.

Order Date :- 15.7.2014

RPD

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