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Kartikeya Sahkari Avas Samiti ... vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3153 ALL

Citation : 2014 Latest Caselaw 3153 ALL
Judgement Date : 15 July, 2014

Allahabad High Court
Kartikeya Sahkari Avas Samiti ... vs D.D.C. And 2 Ors. on 15 July, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 31485 of 2014
 

 
Petitioner :- Kartikeya Sahkari Avas Samiti Ltd.
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Subedar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh, if possible on 18th July, 2014 before the appropriate Bench after obtaining nomination from the Hon'ble the Chief Justice.

Order Date :- 15.7.2014

Priyanka

 

 

 
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